Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 20 in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 20. Savings. - Nothing contained in these rules shall adversely affect the persons holding the post on the date of coming into force of these Rules.
