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Union of India - Section

Section 116 in The Navy (Pension) Regulations, 1964

116. Reduction in pension in cases where compensation for death is paid from public revenues.

- If any compensation is paid from public revenues for death in circumstances in which a special family pension is admissible under these regulations, the Central Government may, at their discretion, reduce the amount of pension.Sub-section II-Special Family Pension and Gratuity