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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1) in The Jammu and Kashmir Registration of Contractors Act, 1956

(1)"Department" means Civil Department of the Government as may be specified from time to time by the Government by a notification in the Government Gazette and includes the offices of Local Bodies and Panchayats;