Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Entire Act] Union of India - Section Section 66 in The Negotiable Instruments Act, 1881 66. Presentment for payment of instrument payable after date or sight.— A promissory note or bill of exchange, made payable at a specified period after date or sight thereof, must be presented for payment at maturity.
