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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(b) in The M.P. State Road Transport Corporation Rules, 1962

(b)is not a Government servant, or being in Government service has subsequently ceased to be in such service, shall be entitled to leave and leave salary admissible to other officers of the Corporation under the Regulations.