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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in Indian Institutes of Management Rules, 2018

(ii)In case of vacancy arising out of resignation or death of the current incumbent, the Board members from amongst themselves shall elect an acting Chairperson for a period not exceeding three months or till a regular Chairperson is appointed, whichever is earlier.