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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jharkhand - Subsection

Section 69(c) in The Jharkhand Agricultural Produce Markets Rules, 2000

(c)[ For meeting expenditure for which there is budget provision or which does not exceed Rs. 5,000 (Rs. Five Thousands).] [Substituted by G.S.R. 12A dated 26.9.1993.]