Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(m) in Employees' State Insurance (General) Regulations, 1950 (m)"instructions" means instructions or orders issued by the Corporation or by such officer or officers of the Corporation as may be authorized by the Corporation in this behalf;
