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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(5)(c) in Assam Forest Regulation, 1891

(c)affords to the persons referred to in Clause (b) above a reasonable opportunity of making a representation within such reasonable time as may be specified in the notice, against the proposed confiscation; and