Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The M.P. Moneylenders Act, 1934 1. Short title, extent and commencement. (1)This Act may be called the [Madhya Pradesh] [Substituted by M.P. Act No. 23 of 1958.] Moneylenders Act, 1934.(2)[It extends to and shall be in force in the whole Madhya Pradesh.] [Substituted by M.P. Act No. 23 of 1958.]
