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State of Odisha - Section

Section 6 in The Orissa Press Representatives' Accreditation Rules, 1966

6.

Half of the members will be the nominees of the All-India Newspaper Editors' Conference and the other half will be the nominees of the Indian Federation of Working Journalists. The Committee will choose its own Chairman. The Director of Public Relations shall be that ex-officio convenor of the Committee without voting rights. The Chairman of the Committee shall be elected by the members of the Committee from amongst themselves at each meeting of the Committee; and shall continue as such until the next meeting. The office shall be held by the A.I.N.E.C. and I.F.W.J., representatives of the Committee by rotation.