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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(f) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967

(f)prescribing the records to be kept and the returns to be made by Debt Relief Courts;