Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax vs M/S Delhi International Airport Pvt. ... on 11 March, 2022
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.6 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1524/2022
(Arising out of impugned final judgment and order dated 25-05-2021
in ITA No. 350/2018 passed by the High Court of Karnataka at
Bengaluru)
THE PR. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S DELHI INTERNATIONAL AIRPORT PVT. LTD Respondent(s)
(FOR ADMISSION and I.R.)
Date : 11-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. N.Venkataraman, ASG
Mr. Shashank Bajpai, Adv.
Mr. Rupesh Kumar, Adv.
Ms. Rekha Pandey, Adv.
Ms. Nisha Bagchi, Adv.
Mr. C.K.Sharma, Adv
Mr. Raj Bahadur Yadav, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(Civil)No.1374 of 2022.
(ANITA MALHOTRA) (KAMLESH RAWAT) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Anita Malhotra Date: 2022.03.12 11:58:45 IST Reason: