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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Chattisgarh - Subsection

Section 46(1)(ii) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(ii)to any other teaching post of the University whose salary is payable from the University fund except on the recommendation of a selection committee constituted in accordance with sub-section (2) :