Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Patanjali Foods Ltd. ( F.K.A. Ruchi Soya ... vs State Of Maharashtra And Ors on 12 June, 2023

Bench: G.S. Patel, Neela Kedar

                                                                              Board Sr.No.:-87

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 121 OF 2013

 M/s. Ruchi Soya Industries Ltd                        ....PETITIONER
             V/S
 State Of Maharashtra And Ors                        ....RESPONDENT

WITH INTERIM APPLICATION NO. 4064 OF 2023 In Writ Petition 121 OF 2013 Patanjali Foods Ltd. ( F.k.a. Ruchi Soya ....PETITIONER Industries Ltd. ) V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 12th June, 2023 P.C. :

Due to paucity of time, stand over to 04/07/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/06/2023 ::: Downloaded on - 14/06/2023 10:14:24 :::