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State of Odisha - Section

Section 25 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

25. Miscellaneous.

- Such other instructions not inconsistent with this Order, as may be necessary for the guidance of the jail officers may be issued from time to time by the Inspector General of Prisons or other officer in charge of prison in the State with the approval of the State Government.