Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act] State of Gujarat - Subsection Section 59A(2)(d) in The Gujarat Agricultural Produce Markets Act, 1963 (d)the terms and conditions on which subsidy and loans to market committees may be granted under clause (xviii) of Section 34-J;