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State of Uttar Pradesh - Section

Section 15 in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

15. Intimation of vacancies to the Employment Exchange.

- The vacancies, required to be filled by direct recruitment, shall be notified to the Employment Exchange in accordance with the procedure laid down by the Government from time to time.Note.-The procedure in force is given in Appendix 'E'.