Kerala High Court
Alfa One Global Builders Pvt. Ltd vs Nirmala Padmanabhan on 20 June, 2023
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Tuesday, the 20th day of June 2023 / 30th Jyaishta, 1945
WP(CRL.) NO. 1196 OF 2022(S)
PETITIONERS/ACCUSED 1 & 3:
1. ALFA ONE GLOBAL BUILDERS PVT. LTD. BUILDING NO.TV-33/363S, IV
FLOOR GRAND PLAZA, FORT ROAD KANNUR KERALA 670 001. REPRESENTED BY
ITS MANAGING DIRECTOR, MR. LUTHUFUDDEEN PUTHIYAKUTTY MAPPILAGATH
2. LUTHUFUDDEEN PUTHIYAKUTTY MAPPILAGATH, S/O MAHAMOOD PARAPURATH
ZAINABA MANZIL, P.O. MUNDIYAD, KANNUR DIST, PIN - 670 597.
RESPONDENTS/COMPLAINANTS & RESPONDENTS 2 & 4:
1. NIRMALA PADMANABHAN,AGED 55 YEARS,W/O RAGHUNATHU T PILLAI, "DEEPAM
HOUSE", COLONY ROAD, MOORIKKOVVAL, THAYINERI, PAYYANUR VILLAGE,
PAYYANUR P.O., KANNUR DIST. PIN 670 307 NOW RESIDING AT "POUMAMI",
THRIPERUMTHURA P.O. PIN - 690105 CHENNITHALA, MAVELIKARA,
ALAPPUZHA DIST.
2. M/S THANA SQUARE, THANA SQUARE MALL, 5TH FLOOR, THANA, KANNUR
DIST.,PIN - 670 012 REPRESENTED BY ITS MANAGING PARTNER MR.
KANIYARKKAL SOOPPIKANTAVIDA ABDUL SATHAAR
3. MR.KANIYARKKAL SOOPPIKANTAVIDA ABDUL SATHAR , S/O IBRAHIM HAJI
BUSINESS BY PROFESSION, RESIDING AT "SHAJJAS" CHOVVA P.O., KANNUR
DIST. 670 006.
Writ petition (criminal) praying inter alia that in the
circumstances stated in the affidavit filed along with the WP(Crl.) the
High Court be pleased to stay all proceedings in C.C 290/2022 on the
file of the Judicial First-Class Magistrate Chengannur until disposal of
this writ petition.
This petition again coming on for orders upon perusing the
petition and the affidavit filed in support of WP(Crl.), this Court's
order dated 04/04/2023 and upon hearing the arguments of M/S. ATUL
SOHAN, R.REJI, SREEJA SOHAN K. & K.V.SOHAN, Advocates for the
petitioners, M/S. PRAMOD M. & SAGITH KUMAR V, Advocates for R1 and of
M/S. ARUN BOSE.D, K.VISWAN & AKHIL S.VISHNU, Advocates for R3, the court
passed the following:
P.T.O.
RAJA VIJAYARAGHAVAN V, J.
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W.P.(Crl.). No. 1196 of 2022
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Dated this the 20th day of June, 2023
ORDER
Interim order is extended by ten days.
Delink from Crl.M.C.No.8984 of 2022 and other connected cases.
Sd/-
RAJA VIJAYARAGHAVAN V, JUDGE SMA 20-06-2023 /True Copy/ Assistant Registrar