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State of Rajasthan - Section

Section 5 in The Rajasthan Finance Act, 1990

5. Amendment of the Second Schedule, Rajasthan Act No. 7 of 1952.

- In the Second Schedule appended to the Rajasthan Stamp Law (Adaptation) Act, 1952 (Rajasthan Act No.7 of 1952), at number 23, in column 1 and 2, for the existing expressions at (ix), (x) and (xi), the following shall be substituted, namely.-
(ix) where it exceeds Rs. 25,000/- for every Rs. 500/- or partthereof, in excess of Rs. 25,000 Rs. 62.50
Chapter-IV Amendment in the Rajasthan State Cattle Fairs Act, 1963