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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(4) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(4)The advice of the Government, if any, arising out of the Accounts and Audit Report of the University shall be placed before the Governing Body. The Governing Body shall issue such directions, as it may deem fit, and compliance shall be reported to the Government.Chapter - IX Winding up of University