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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(vi) in Andhra Pradesh Land Encroachment Rules, 1976

(vi)The Revenue Divisional Officer or the Jamabandi Officer may revise an order of Tahsildar under Clause (v).