Himachal Pradesh High Court
Manglan Devi vs . Ashok Kumar on 22 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Manglan Devi vs. Ashok Kumar .
FAO No. 176 of 2018 22.8.2022 Present: Mr. Mahesh Sharma, Advocate, for the appellant.
Mr. Ramesh Sharma, Advocate, for the respondent.
At the request of the learned counsel for the appellant, list on 26.9.2022.
r (Satyen Vaidya) Judge 22nd August, 2022 (kck) ::: Downloaded on - 22/08/2022 20:04:31 :::CIS