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Himachal Pradesh High Court

Manglan Devi vs . Ashok Kumar on 22 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Manglan Devi vs. Ashok Kumar .

FAO No. 176 of 2018 22.8.2022 Present: Mr. Mahesh Sharma, Advocate, for the appellant.

Mr. Ramesh Sharma, Advocate, for the respondent.

At the request of the learned counsel for the appellant, list on 26.9.2022.

r (Satyen Vaidya) Judge 22nd August, 2022 (kck) ::: Downloaded on - 22/08/2022 20:04:31 :::CIS