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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980

(1)As soon as it is decided that selection is to be made to fill a certain number of vacant posts of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors from amongst the officers mentioned in Column 3 of Schedule I and in Rule 7, the Director of Adult Education shall advertise the vacancies to be filled in; inviting applications from all eligible persons who are eligible for selection as District Adult Education Officer, Project Officer, Assistant Project Officer and Supervisor under the provisions of these rules.