Delhi High Court - Orders
Ircon International Ltd vs Afcons Infrastructure Ltd on 5 February, 2026
Author: Amit Bansal
Bench: Amit Bansal
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 279/2019
IRCON INTERNATIONAL LTD. .....Petitioner
Through: Mr. Siddhant Goel, Mr. Mohit Goel
and Ms. Aishna Jain, Advocates.
versus
AFCONS INFRASTRUCTURE LTD. .....Respondent
Through: Mr. Manu Sheshadri, Mr. Sahil
Manganani, Ms. Prachi Jain and Mr.
Siddharth Shekhar, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 05.02.2026
1. Submissions of Mr. Manu Sheshadri, counsel appearing on behalf of the respondent, in rebuttal to the rejoinder arguments made on behalf of the petitioner have been heard.
2. Arguments concluded.
3. Judgment reserved.
AMIT BANSAL, J FEBRUARY 5, 2026 Rzu This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/02/2026 at 20:46:55