Section 387(2)(xiv) in Orissa Municipal Act, 1950

[Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act]

(xiv)as to the moving of resolutions at the meetings of a [Municipality] [Substituted vide Orissa Act No. 11 of 1994 w.e.f. 31.5.1994.];

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