Central Administrative Tribunal - Chandigarh
Sangeeta Kumari vs Education Deptt., Ut Chandigarh on 11 August, 2025
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CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
OA 1188/2018
Dated: 11.08.2025
HON'BLE SH. SURESH KUMAR BATRA MEMBER (J)
HON'BLE MRS. RASHMI SAXENA SAHNI, MEMBER (A)
Sangeeta Kumari, aged about 35 years, daughter of Sh. Om
Parkash, resident of House No. 989, Sector 41/A, Chandigarh
...Applicant
(BY ADVOCATE: NONE)
VERSUS
1. Union Territory of Chandigarh, through its Administrator, 4 th
Floor U.T.Secretariat, Sector 9, Chandigarh
2. Home Secretary, Union Territory of Chandigarh, U.T.
Secretariat, Sector-9, Chandigarh, 160009
3. Director, Higher Education, Union Territory of Chandigarh,
Additional Deluxe Building, 1 Floor, U.T. Secretariat, Sector-9,
Chandigarh. 160009
4. Selection Committee, through its Chairperson, Professor Savita
Bhatnagar, Department of Mathematics, Punjab University,
Chandigarh. 1600014
5. Dr. Amita Sahni daughter of Suresh Kumar Sahni, at present
working as Assistant Professor in Mathematics Department in Govt.
College for Girls, Sector-11, Chandigarh
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6. Jyoti Ahuja daughter of Puran Chand, at present working as
Assistant Professor in Mathematics Department in Govt. College for
Boys, Sector-11, Chandigarh. P-1600011
.....Respondents
(BY ADVOCATE: SH.A.L.NANDA R-1-4, R-5 EX PARTE SH. SANDEEP
SIWATCH PROXY FOR SH.R.K.SHARMA R-6)
O R D E R(Oral)
Per: SURESH KUMAR BATRA MEMBER (J)
1. From the perusal of file, we have noticed that there is no regular representation on behalf of applicant on 14.05.2024, 21.08.2024, 17.10.2024, 27.01.2025. It seems that the applicant has lost interest in perusing the OA.
2. In view of aforesaid, this OA is dismissed in default.
RASHMI SAXENA SAHNI SURESH KUMAR BATRA
MEMBER (A) MEMBER (J)
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