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[Cites 0, Cited by 0] [Section 2(3A)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3A)(b) in West Bengal Value Added Tax Act, 2003

(b)in other cases, the treasury or sub-treasury of the sub-division where the dealer's place of business is situated or, in the event of the dealer having more than one place of business, where the chief branch or head office of the business is situated;