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Madhya Pradesh High Court

P.N. Raikwar vs The State Of Madhya Pradesh on 28 March, 2018

                     THE HIGH COURT OF MADHYA PRADESH
                                WA-1146-2017
                                 (P.N. RAIKWAR Vs THE STATE OF MADHYA PRADESH)


  4
  Jabalpur, Dated : 28-03-2018
        At the request of Mr. B. D. Singh, learned Govt. Advocate for
  the respondents/ State, list after six weeks.

sh (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) e CHIEF JUSTICE JUDGE ad Pr a hy mrs. mishra Digitally signed by DEEPA MISHRA ad Date: 2018.04.02 04:06:30 -07'00' M of rt ou C h ig H