Madhya Pradesh High Court
P.N. Raikwar vs The State Of Madhya Pradesh on 28 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WA-1146-2017
(P.N. RAIKWAR Vs THE STATE OF MADHYA PRADESH)
4
Jabalpur, Dated : 28-03-2018
At the request of Mr. B. D. Singh, learned Govt. Advocate for
the respondents/ State, list after six weeks.
sh (HEMANT GUPTA) (VIJAY KUMAR SHUKLA) e CHIEF JUSTICE JUDGE ad Pr a hy mrs. mishra Digitally signed by DEEPA MISHRA ad Date: 2018.04.02 04:06:30 -07'00' M of rt ou C h ig H