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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(19) in The West Bengal Factories Rules, 1958

(19)Young persons not to be employed as drivers of locomotive or as shunters: No person who is under 18 years of age and no person who is not sufficiently competent and reliable shall be employed as a driver of a locomotive or as a shunter.