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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(1) in Kerala Sports Act, 2000

(1)There shall be an executive Committee for every village Sports Council consisting of its President, Vice-President, Secretary and six members of whom one shall be a woman, elected by its members from among themselves, for administering its day-to-day affairs.