Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(d) in Telangana Board of Revenue (Replacement by Commissioners) Act, 1977 (d)"local area" means a revenue district or parts of revenue district, specified in the notification under section 4 or section 5;
