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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4)(d) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(d)to prepare and undertake implementation of schemes for providing alternative areas for rehabilitation of persons displaced by projects and schemes which provide for such requirements;