Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of Uttar Pradesh - Subsection Section 152(1) in U.P. Revenue Code Rules, 2016 (1)The highest bidder at such sale shall be asked to deposit the entire sale price in one lump sum in accordance with section 189(2).