Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180] [Entire Act]

State of West Bengal - Subsection

Section 180(2) in Siliguri Municipal Corporation Act, 1990

(2)Every such licence shall be granted in such manner and in such form and on such terms and conditions as may be determined by the Corporation by regulations.