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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(h) in Regulations Under the U.P. Intermediate Education Act, 1921

(h)A Scheme of Administration shall make provision for maintenance and security of property and investment and utilization of funds of the institution as well as regular checking and auditing of accounts, and prescribe measures against their misappropriation, misuse and waste.