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State of Odisha - Section

Section 68 in The Orissa Agricultural Produce Markets Rules, 1958

68. Penalties for plying trade without licence or badge.

- Any person working in the market area as a broker, weighman, measurer or surveyor without a licence or any weighmen or measurer plying his trade without the authorised badge shall, on conviction be punishable with line which may extend to Rs. 200.