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State of Punjab - Section

Section 17 in The Punjab Co-operative Societies Rules, 1963

17. Disposal of application for admission of member. [Section 85 (2) (v)]

- A Co-op Society, other than a producer Co-operative Society, shall dispose of an application received for admission as a member as early as possible and in no case later than the expiration of a period of one month from the date of receipt of the application by the Co-operative Society. In case of refusal to admit, such Co- operative Society shall communicate its decision, together with reasons therefor, to the applicant.