Supreme Court - Daily Orders
Indus Towers Limited vs Punit Garg on 7 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
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ITEM NO.18 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 28550/2018
(Arising out of impugned final judgment and order dated 30-05-2018
in CAAT No. 255/2018 30-05-2018 in CAAT No. 256/2018 passed by the
National Company Law Apellate Tribunal)
INDUS TOWERS LIMITED Appellant(s)
VERSUS
PUNIT GARG & ORS. Respondent(s)
( IA No.117798/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.117799/2018-EX-PARTE STAY and IA No.117796/2018-
PERMISSION TO FILE APPEAL and IA No.117797/2018-CONDONATION OF
DELAY IN FILING APPEAL and IA No.117800/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS )
Date : 07-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Gopal Subramanian, Sr. Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Rajeev Sharma, Adv.
Mr. Nishant Menon, Adv.
Ms. Kavita Sarin, Adv.
Mr. Shafiq Ahmad, Adv.
Mr. Prateek Seth, Adv.
Mr. Sumit R. Sharma, AOR
For Respondent(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Chaitnya Safaya, Adv.
Mr. Vaibhav Niti, Adv.
Mr. E. C. Agrawala, AOR
Signature Not Verified
For SBI Mr. Sanjay Kapur, Adv.
Digitally signed by
SHASHI SAREEN
Date: 2018.09.08
12:22:54 IST
Reason: Ms. Meghaa Karnwal, Adv.
Ms. Shubhra Kapur, Adv.
UPON hearing the counsel the Court made the following
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O R D E R
Permission to file civil appeal is granted. Delay condoned.
Issue notice.
Mr. E.C.Agrawala, Adv. appears on caveat and accepts notice on behalf of the respondents.
Tag with C.A. Nos. 8057-8062 of 2018.
(SHASHI SAREEN) (TAPAN KUMAR CHAKRABORTY) AR CUM PS BRANCH OFFICER