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Telangana High Court

B. Srinivas, R.R. Dist vs Commissioner, Ghmc, Hyd Ano on 21 December, 2021

Author: Shameem Akther

Bench: Shameem Akther

         THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

               WRIT PETITION No.22069 of 2014

ORDER:

Learned counsel for the petitioner would submit that the subject lis has become infructuous.

2. Recording the said submission, this Writ Petition is dismissed as infructuous.

Miscellaneous Petitions, if any, pending in this Writ Petition shall stand closed. No costs.

____________________ DR. SHAMEEM AKTHER, J Date: 21.12.2021 ssp