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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(h)"student" means a student admitted to a prescribed programme of the Institute through the laid down procedure and whose name is borne on the rolls of Institute;