Himachal Pradesh High Court
Vandana Misra vs . State Of H.P. & Ors. Alongwith ... on 26 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Vandana Misra vs. State of H.P. & Ors. Alongwith connected matters.
CWP No. 3123 of 2021 a/w CWP No. 1398 of 2018 .
26.4.2022 Present: Ms. Vandana Misra, petitioner in person in CWP No. 3123 of 2021.
Mr. Anup Rattan, Advocate, for the petitioner in CWP No. 1398 of 2018.
Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Deputy Advocates General for the respondents-State.
Mr. Balram Sharma, ASGI, for respondent r No.4.
Mr. Rajiv Jiwan Senior Advocate with Mr. Vijay Kumar Arora, Advocate, for respondent No.6-BSNL.
Mr. Abhishek Banta, Advocate, for respondent No.7-Airtel.
Mr. B.C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for respondent No.8-Reliance Jio Infocom Ltd.
Ms. Seema K. Guleria, Advocate, with Mr. Amit Kanwar, Advocate, for respondent No.9-Vodafone & Idea Ltd.
Mr. Tara Singh Chauhan, Advocate, for respondent No. 10-HPSEBL.
Mr. Nimish Gupta, Advocate, for respondent No.11.
Mr. Mukesh Thakur, Advocate, for respondent No.12.
Mr. Sandeep Dutta, Advocate, for respondent No.13.
Synopsis of compliance affidavit has been filed by the petitioner. Respondents to obtain ::: Downloaded on - 26/04/2022 20:12:44 :::CIS instructions and file counter to the same within two weeks. List for consideration on 10th May, 2022.
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(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th April, 2022 (himani) ::: Downloaded on - 26/04/2022 20:12:44 :::CIS