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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Merchant Shipping (Fire Appliances) Rules, 1969

(1)Every ship of Class VI of 2,000 tons and above shall be protected by a fixed fire smothering gas installation complying with the requirements of rule 40:Provided that steam may be substituted for fire-smothering gas in any ship.