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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(4)(a) in Kerala Lok Ayukta Act, 1999

(a)as might prejudice the affairs of the State of the security or defence or international relations of India (including India's relation with the Government of any other country or with any international organisation);