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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(a) in The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2011

(a)encroachment on public land except in those cases which are covered under clauses [(a) and (c)] [Substituted by Act No. 32 of 2017 dated 31.12.2017.] of sub-section (1) of section 3;