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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 41(1) in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

(1)The Jailor may demand the name and address of any visitor to any prisoner, or cause him to be searched, but the search shall not be made in the presence of any prisoner or of another visitor.