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Delhi High Court - Orders

Indian Oil Corporation Limited vs Toyo Engineering Corporation & Anr on 25 February, 2020

Author: Jyoti Singh

Bench: Jyoti Singh

$~37
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      O.M.P. (COMM) 316/2019 and IA 10900/2019
       INDIAN OIL CORPORATION LIMITED.                 ..... Petitioner
                         Through: Mr. Rajeev Sharma, Mr. Nishant Menon,
                         Ms.Reeta Mishra, Mr. Deepesh and Mr. Abhishek
                         Birthary, Advocates

                         versus

       TOYO ENGINEERING CORPORATION
       & ANR.                                     ..... Respondents
                    Through: Mr. Rajiv Nayar, Sr. Advocate with Mr.
                    Rajshekhar Rao, Mr. Sudip Mullick, Mr. Susmit
                    Pushkar, Mr. Yigal Gabriel, Mr. Anchit Oswal,
                    Mr. Gaurav Sharma and Ms. Monika Singh,
                    Advocates

       CORAM:
       HON'BLE MS. JUSTICE JYOTI SINGH
                    ORDER

% 25.02.2020 IA 1296/2020 (for modification of order dated 09.08.2019) Arguments heard. Judgment reserved.

JYOTI SINGH, J FEBRUARY 25, 2020 yg/