Delhi High Court - Orders
Indian Oil Corporation Limited vs Toyo Engineering Corporation & Anr on 25 February, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 316/2019 and IA 10900/2019
INDIAN OIL CORPORATION LIMITED. ..... Petitioner
Through: Mr. Rajeev Sharma, Mr. Nishant Menon,
Ms.Reeta Mishra, Mr. Deepesh and Mr. Abhishek
Birthary, Advocates
versus
TOYO ENGINEERING CORPORATION
& ANR. ..... Respondents
Through: Mr. Rajiv Nayar, Sr. Advocate with Mr.
Rajshekhar Rao, Mr. Sudip Mullick, Mr. Susmit
Pushkar, Mr. Yigal Gabriel, Mr. Anchit Oswal,
Mr. Gaurav Sharma and Ms. Monika Singh,
Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 25.02.2020 IA 1296/2020 (for modification of order dated 09.08.2019) Arguments heard. Judgment reserved.
JYOTI SINGH, J FEBRUARY 25, 2020 yg/