Bombay High Court
Israel Benjamin Abraham vs Stanislaus F. Rego And Anr on 17 September, 2018
Author: A.S. Oka
Bench: A.S. Oka
DSS 1/1 25-os-app-388-17.doc
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 388 OF 2017
IN
TESTAMENTARY SUIT NO. 75 OF 2002
Mrs. Margaret B. Abraham and ors.
Vs
Stanislaus F. Rego and anr.
Office Notes, Office Memorandam
of Coram, appearances, Court's
Court's or Judge's orders
orders or directions and
Registrar's orders
Mr. Ramgopal S. Tripathi for the Appellants.
Mr.P.K. Dhakephalkar, Sr. Advocate a/w. Mr. M.M.Patel for Respondent
No.1.
CORAM : A.S. OKA AND M. S. SONAK, JJ.
DATE : 17th SEPTEMBER 2018.
P.C. :
1] Appeal is admitted.
2] Advocate on record for the respondent No.1 waives service. The compilation is taken on record.
(M. S. SONAK, J.) (A. S. OKA, J.)
Digitally signed
Dinesh by Dinesh
Sadanand Sadanand Sherla Date: 2018.09.18 Sherla 15:44:35 +0530