Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Israel Benjamin Abraham vs Stanislaus F. Rego And Anr on 17 September, 2018

Author: A.S. Oka

Bench: A.S. Oka

 DSS                                     1/1                            25-os-app-388-17.doc

                            FARAD CONTINUATION SHEET No.
                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                 APPEAL NO. 388 OF 2017 
                                            IN 
                          TESTAMENTARY SUIT NO. 75 OF 2002
                             Mrs. Margaret B. Abraham and ors.
                                             Vs
                                Stanislaus F. Rego and anr.
  Office Notes, Office Memorandam
  of Coram, appearances, Court's 
                                                    Court's or Judge's orders
  orders or directions  and 
  Registrar's orders
 Mr. Ramgopal S. Tripathi for the Appellants.
 Mr.P.K. Dhakephalkar, Sr. Advocate a/w. Mr. M.M.Patel for Respondent 
 No.1. 
                        CORAM : A.S. OKA  AND  M. S. SONAK, JJ.

DATE : 17th SEPTEMBER 2018.

P.C. :

1] Appeal is admitted.
2] Advocate on record for the respondent No.1 waives service. The compilation is taken on record.


                                (M. S. SONAK, J.)                      (A. S. OKA, J.)




           Digitally signed
Dinesh     by Dinesh
Sadanand Sadanand Sherla Date: 2018.09.18 Sherla 15:44:35 +0530