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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(2)(b) in Uttarakhand River Valley (Development and Management) Act, 2005

(b)define the various sectors into which the development schemes may be divided and indicate the manner in which each sector is proposed to be developed and the stages by which such development schemes shall be carried out;