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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1)(vi) in The Local Authorities Loans Act, 1914

(vi)the cases in which the [Appropriate Government] [These words were substituted for the words 'Local Government' by A.O. 1937. The word 'Local Government' had been substituted for the words 'Governor-General in Council' by Act 38 of 1920.] may make loans [* * *] [Certain words were omitted by section 2 and Schedule I of the Devolution Act, 1920 (38 of 1920).]